Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 46B] [Entire Act] State of Rajasthan - Subsection Section 46B(iii) in The Rajasthan Excise Rules, 1956 (iii)Application for pass. - The exporter shall then present an application to the Assistant Excise Commissioner of the District specifying-
