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Gujarat High Court

Bhavinkumar Gulabchand Doshi vs High Court Of Gujarat & on 6 November, 2015

Author: Akil Kureshi

Bench: Akil Kureshi, Mohinder Pal

                   C/SCA/18480/2015                                             ORDER




                    IN THE HIGH COURT OF GUJARAT AT AHMEDABAD

                      SPECIAL CIVIL APPLICATION NO. 18480 of 2015

         ==========================================================
                     BHAVINKUMAR GULABCHAND DOSHI....Petitioner(s)
                                      Versus
                      HIGH COURT OF GUJARAT & 1....Respondent(s)
         ==========================================================
         Appearance:
         MR AK CLERK, ADVOCATE for the Petitioner(s) No. 1
         ==========================================================

                   CORAM: HONOURABLE MR.JUSTICE AKIL KURESHI
                          and
                          HONOURABLE MR.JUSTICE MOHINDER PAL

                                      Date : 06/11/2015
                                       ORAL ORDER

(PER : HONOURABLE MR.JUSTICE AKIL KURESHI) RULE. Once the pleadings are over, it will be open for the petitioner to seek early hearing of the petition.

(AKIL KURESHI, J.) (MOHINDER PAL, J.) Jyoti Page 1 of 1 HC-NIC Page 1 of 1 Created On Sat Nov 07 02:57:09 IST 2015