Gujarat High Court
Bhavinkumar Gulabchand Doshi vs High Court Of Gujarat & on 6 November, 2015
Author: Akil Kureshi
Bench: Akil Kureshi, Mohinder Pal
C/SCA/18480/2015 ORDER
IN THE HIGH COURT OF GUJARAT AT AHMEDABAD
SPECIAL CIVIL APPLICATION NO. 18480 of 2015
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BHAVINKUMAR GULABCHAND DOSHI....Petitioner(s)
Versus
HIGH COURT OF GUJARAT & 1....Respondent(s)
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Appearance:
MR AK CLERK, ADVOCATE for the Petitioner(s) No. 1
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CORAM: HONOURABLE MR.JUSTICE AKIL KURESHI
and
HONOURABLE MR.JUSTICE MOHINDER PAL
Date : 06/11/2015
ORAL ORDER
(PER : HONOURABLE MR.JUSTICE AKIL KURESHI) RULE. Once the pleadings are over, it will be open for the petitioner to seek early hearing of the petition.
(AKIL KURESHI, J.) (MOHINDER PAL, J.) Jyoti Page 1 of 1 HC-NIC Page 1 of 1 Created On Sat Nov 07 02:57:09 IST 2015