Calcutta High Court - Jalpaiguri
Minati Sen (Chakraborty) @ Rinku vs Unknown on 17 March, 2026
17.03.2026 C.R.R 58 of 2024 Sl. No.119 Ct. 06 In the matter of: Minati Sen (Chakraborty) @ Rinku NB ...petitioner Mr. Hillol Saha Podder ...for the OP.
No one appears on behalf of the petitioner. although the private opposite party is represented.
The hearing of the case is adjourned for the day.
(Jay Sengupta, J.)