Madhya Pradesh High Court
Vicky @ Vivek vs The State Of Madhya Pradesh on 21 March, 2018
THE HIGH COURT OF MADHYA PRADESH CRA-2287-2018 (VICKY @ VIVEK Vs THE STATE OF MADHYA PRADESH) 1 Jabalpur, Dated : 21-03-2018 Parties through their respective counsels. Let the record of the court below be called for and list the case for admission after the record is received.
sh (J. P. GUPTA) e JUDGE ad Digitally signed by HEMANT SARAF Pr a Date: 2018.03.21 HS hy 16:07:27 +05'30' ad M of rt ou C h ig H