Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 6] [Entire Act]

State of Tamilnadu - Subsection

Section 6(2) in Tamil Nadu Local Bodies Election Symbols (Reservation and Allotment) Order, 2006

(2)In such election, the allotment of symbol shall be done only by drawing lots even if the contesting candidates agree among themselves upon their symbols.