Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 7] [Entire Act]

Securities And Exchange Board Of India - Subsection

Section 7(3) in Securities and Exchange Board of India (Issue of Sweat Equity) Regulations, 2002

(3)If the share price is quoted on more than one stock exchange, then the stock exchange where there is highest trading volume during that date shall be considered.