Supreme Court - Daily Orders
Ozone Projects Private Limited vs Haresh Bathija on 28 August, 2023
Author: Aravind Kumar
Bench: Aravind Kumar
ITEM NO.1709 COURT NO.5 SECTION XVII-A
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Miscellaneous Application No. 1353/2022 in C.A. No. 5656/2021
OZONE PROJECTS PRIVATE LIMITED Petitioner(s)
VERSUS
HARESH BATHIJA & ANR. Respondent(s)
(OR FOR DIRECTIONS FOR SUITOR'S FUND AMOUNT )
Date : 28-08-2023 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE ARAVIND KUMAR
[IN CHAMBER]
For Petitioner(s) Mr. Anish R. Shah, AOR
For Respondent(s) Mr. Prateek K Chadha, AOR
UPON hearing the counsel the Court made the following
O R D E R
In the event of application is not being filed on or before 18.12.2023 for withdrawal of the amount, the FDR shall be renewed for a further period of one year from the date of its expiry i.e.19.12.2023 to 18.12.2024.
(SONIA BHASIN) (RAVINDER KUMAR) COURT MASTER (SH) COURT MASTER (NSH) Signature Not Verified Digitally signed by SONIA BHASIN Date: 2023.09.01 11:24:07 IST Reason: