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[Cites 0, Cited by 0] [Section 94A] [Entire Act]

State of Maharashtra - Subsection

Section 94A(2) in The Maharashtra Agricultural Produce Marketing (Regulation) Rules, 1967

(2)The officer so authorised by the Market Committee shall give a written notice to such person for production of the record before him or indicating the desire to enter the premises for inspection or seizure of the record. The officer shall take alongwith him two panchas when he intends to seize the record.