Section 2(p) in The Jaunsar-Bawar Zamindari Abolition and Land Reforms Act, 1956
(p)[ references to the Uttar Pradesh Zamindari Abolition and Land Reforms Act, 1950 and to the U.P. Land Revenue Act, 1961 or to rules framed thereunder shall be construed respectively as references to the said Acts or rules as amended from time to time.] [Added by U.P. Act No. 12 of 1965, Section 38 (ii) and shall be deemed always to have been added.]
