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[Cites 0, Cited by 0] [Section 60] [Entire Act]

Securities And Exchange Board Of India - Subsection

Section 60(8) in Securities and Exchange Board of India (Issue of Capital and Disclosure Requirements) Regulations, 2009

(8)No advertisement shall be issued giving any impression that the issue has been fully subscribed or oversubscribed during the period the issue is open for subscription.