Bombay High Court
Shivaji S/O. Suklal Paradhi vs The State Of Maharashtra And Others on 17 March, 2022
Author: R.G. Avachat
Bench: R.G. Avachat
3-cr.wp.1352.19.odt
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
BENCH AT AURANGABAD
CRIMINAL WRIT PETITION NO.1352 OF 2019
SHIVAJI S/O. SUKLAL PARADHI
VERSUS
THE STATE OF MAHARASHTRA AND OTHERS
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Mr.B.R.Waramaa, Advocate for petitioner
Mrs.G.L.Deshpande, APP for respondent nos.1 to 5 and 7 to 9
Mr.A.V.Hon, Advocate for respondent no.10
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CORAM : R.G. AVACHAT, J.
DATE : MARCH 17, 2022
ORDER :-
Leave to delete respondent no.6. Stand over to 24.03.2022.
[R.G. AVACHAT, J.] KBP ::: Uploaded on - 19/03/2022 ::: Downloaded on - 20/03/2022 00:44:25 :::