Section 46A in The Bombay Weights and Measures Act, 1932
46A. [ Power to prescribe the amount of error to be tolerated in selling article by weight or measure. [Section 46A was inserted by Bombay 22 of 1936, Section 5.]
- Government may prescribe the amount of error to be tolerated in selling articles by weight or measure generally or as regards any trade or class or trades.]
