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[Cites 0, Cited by 0] [Section 56] [Entire Act]

State of Karnataka - Subsection

Section 56(i) in Karnataka Agricultural Produce Marketing Act 1966

(i)convene [in consultation with the Chairman] [Inserted by Act 16 of 1991 w.e.f. 1.8.1991] the meetings of the market committee and of the sub-committees if any and maintain the minutes of the proceedings thereof;