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[Cites 0, Cited by 0] [Section 84(2)] [Section 84] [Entire Act]

State of Bihar - Subsection

Section 84(2)(xii) in Bihar Juvenile Justice (Care and Protection of Children) Rules, 2015

(xii)periodic and regular mapping of all child related services in the district for creating a resource directory and making the information available to the Committees and Boards from time to time;