Bombay High Court
Zoom Developers Pvt. Ltd. And Ors vs Union Of India And Ors on 14 November, 2019
Bench: K.K. Tated, Sarang Vijaykumar Kotwal
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
APPELLATE SIDE CIVIL JURISDICTION
WRIT PETITION NO. 1337 OF 2017
Zoom Developers Pvt. Ltd. And Ors. ....Petitioner
V/S
Union Of India And Ors. ....Respondent
Mr. Shubham Priolkar i/b Prompt Legal For Petitioner CORAM : K.K. TATED & SARANG VIJAYKUMAR KOTWAL, JJ DATE : 14th November, 2019 P.C. :
At the request of learned advocate for the petitioners / respondent / applicant , Stand over to 07/01/2020 ( FOR REGISTRAR JUDICIAL - I ) Page 1/1 ::: Uploaded on - 14/11/2019 ::: Downloaded on - 15/11/2019 03:08:03 :::