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[Cites 0, Cited by 0] [Section 81(1)] [Section 81] [Entire Act]

State of Tripura - Subsection

Section 81(1)(d) in Tripura Panchayats Act, 1993

(d)if he is absent from three consecutive meetings of the Panchayat Samiti without the leave of the Panchayat Samiti ; or