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State of Andhra Pradesh - Section

Section 20 in Andhra Pradesh Teachers (Regulation of Transfer) Rules, 2000

20. Display on the Notice Board.

- The list of teachers transferred, indicating the places of transfer against their names shall also be displayed on the notice board. This list shall also be made available to the teachers, on payment of the cost of the list. No transfer shall be made after the list is displayed, if any transfers are made after display of the list, the Member-Secretary concerned will be held personally responsible and action will be taken against them.