Delhi High Court - Orders
Kailash Chand Dixit vs Madhu L Bhojwani on 28 February, 2019
Author: Valmiki J. Mehta
Bench: Valmiki J. Mehta
$~7
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ RFA 917/2018
KAILASH CHAND DIXIT ..... Appellant
Through Mr. Bipin Kr. Jha, Advocate (M.
9350132202).
versus
MADHU L BHOJWANI ..... Respondent
Through Mr. U.M. Tripathi, Advocate
(M.7011071370).
CORAM:
HON'BLE MR. JUSTICE VALMIKI J. MEHTA
ORDER
% 28.02.2019
1. Hon'ble Judge is on leave today.
2. List on 15.5.2019.
BY ORDER FEBRUARY 28, 2019 COURT MASTER