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[Cites 0, Cited by 0] [Section 10] [Entire Act]

Union of India - Subsection

Section 10(2) in The Petroleum And Natural Gas Regulatory Board (Conduct Of Business, Receiving And Investigation Of Complaints) Regulations, 2007

(2)Any document connected with any contract may be signed and verified on behalf of the Board by the Secretary or any other officer duly authorised by the Chairperson in this regard.