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State of Telangana - Section

Section 64 in The Telangana Panchayat Raj (Conduct of Elections) Rules, 2018

64. Publication of Results.

- The Returning Officer shall publish on the notice board in the Office of the Gram Panchayat/Mandal Praja Parishad/Zilla Praja Parishad concerned a notification signed by him, stating the names of the candidates duly elected.