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[Cites 0, Cited by 0] [Section 909(3)] [Section 909] [Entire Act]

State of Uttar Pradesh - Subsection

Section 909(3)(c) in Rules under the United Provinces Excise Act, 1910

(c)a statement of date or dates on which the beer was brewed, and the quantity and the original gravity of each lot of beer referred to in the claim; and