Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 200] [Entire Act] State of Jharkhand - Subsection Section 200(viii) in Bihar Education Code, 1961 (viii)adequate furniture and teaching appliances are provided to meet the present needs. (If science is taught in the school it should be stated whether science equipments are adequately provided or not; their price should be mentioned):