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State of Rajasthan - Section

Section 9 in Rajasthan River Basin and Water Resources Planning Authority Regulations, 2015

9. Decision by circulation.

- The Chairperson may, in consultation with the Commissioner obtain decision on the most urgent matters by circulation. In such cases the notes on matters requiring the decision of the Authority shall be circulated by the Commissioner to the members of the Authority. The opinion of majority shall be the decision of the Authority.