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[Cites 0, Cited by 0] [Section 7(3)] [Section 7] [Entire Act]

State of Odisha - Subsection

Section 7(3)(a) in The Orissa Medical Registration Rules, 1965

(a)cause to be prepared serially numbered voting papers in Form IV (a) or Form IV (b) according as the election is to be held under Clause (b) or Clause (c) of Sub-section (1) of Section 4.