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[Cites 0, Cited by 0] [Section 8] [Entire Act]

Union of India - Subsection

Section 8(5) in The Post Office Savings Bank General Rules, 1981

(5)When the passbook is returned duly completed, the depositor shall bring the errors or omissions therein, if any, to the notice of the Post Office Savings Bank forthwith and in the event of the depositor"s failure to do so, the Post Office Savings Bank shall not be responsible for any loss arising from such errors or omissions.