Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Maharashtra - Section Section 117 in The Maharashtra Irrigation Act, 1976 117. Application of this Part to Second Class Irrigation Works. This Part shall apply to the Second Class Irrigation Works only, existing immediately before the commencement of this Act.
