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[Cites 0, Cited by 0] [Section 102(1)] [Section 102] [Entire Act]

Union of India - Subsection

Section 102(1)(i) in Occupational Safety, Health and Working Conditions Code, 2020

(i)clauses (a) to (h) of sub-section (1) or sub-section (2) of section 6 or clause (d) of section 13 in so far as such duty relates to hazardous processes; or