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[Cites 0, Cited by 0] [Section 89] [Entire Act]

State of West Bengal - Subsection

Section 89(1) in New Town, Kolkata Development Authority Act, 2007

(1)Subject to the approval of the State Government, the Development Authority may either singly or jointly with any other local authority, within or (sic) the area of New Town, Kolkata, undertake construction of water-works and appears, manages and maintain such water-works to surve the inhabitant of the New Town Kolkata.