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[Cites 0, Cited by 0] [Section 208(2)] [Section 208] [Entire Act]

State of Bihar - Subsection

Section 208(2)(e) in Bihar Building and Other Construction Workers (Regulation of Employment and Conditions of Service) Rules, 2005

(e)to suggest measures for improving welfare amenities in the construction site and other miscellaneous aspects of safety, health and welfare in building or other construction work;