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[Cites 0, Cited by 0] [Section 136D] [Entire Act]

State of Tamilnadu - Subsection

Section 136D(7) in The Tamil Nadu Co-Operative Societies Act, 1983

(7)A short-term co-operative credit structure society may, subject to the guidelines of the Reserve Bank, invest or deposit its funds in any bank or financial institution regulated by the Reserve Bank and not necessarily in the federal society to which it is affiliated.