Section 56(2)(c) in Kerala Cooperative Societies Act, 1969

[Cites 0, Cited by 0] [Section 56(2)] [Section 56] [Entire Act]

State of Kerala - Subsection

Section 56(2)(c) in Kerala Cooperative Societies Act, 1969

(c)[ seven percent of the net profit to Agricultural Credit Stabilization Fund; [Substituted by Kerala Act No. 7 of 2010.]

(cc), five percent of the net profit to the professional education fund maintained by the Registrar;]