Patna High Court - Orders
Mrs. Shamim Ara vs The Patna Municipal Corporation & Ors on 1 April, 2016
Author: Birendra Prasad Verma
Bench: Birendra Prasad Verma
IN THE HIGH COURT OF JUDICATURE AT PATNA
Civil Writ Jurisdiction Case No.19217 of 2013
======================================================
Mrs. Shamim Ara
.... .... Petitioner/s
Versus
The Patna Municipal Corporation & Ors
.... .... Respondent/s
======================================================
Appearance :
For the Petitioner/s : Mr.
For the Respondent/s : Mr.
======================================================
CORAM: HONOURABLE MR. JUSTICE BIRENDRA PRASAD VERMA
ORAL ORDER
4 01-04-2016In compliance of the order dated 11.12.2015, a counter affidavit on behalf of the respondent nos.1 to 3 is being filed today in the court itself, which is taken on the record.
Learned counsel appearing on behalf of the petitioner submits that a copy of the aforesaid counter affidavit has been served upon him today itself.
In that view of the matter, the prayer for adjournment is allowed.
List this matter after three months. In the meantime, the parties must complete their pleadings.
(Birendra Prasad Verma, J) Arvind/-
U