Delhi High Court - Orders
Hlpl Global Logistics Pvt. Ltd vs The Commissioner Of Customs (Acc ... on 25 May, 2023
Author: Vibhu Bakhru
Bench: Vibhu Bakhru
$~20 & 21
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ CUSAA 327/2018
HLPL GLOBAL LOGISTICS PVT. LTD. ..... Appellant
Through: Mr Priyadarshi Manish, Mrs
Anjali Jha Manish, Ms Divya
Rastogi and Mr Anmol Arya,
Advocates.
versus
THE COMMISSIONER OF CUSTOMS
(ACC IMPORT) NEW CUSTOMS HOUSE,
NEW DELHI ..... Respondent
Through: Ms Suhani Mathur, proxy counsel
for Mr Harpreet Singh, Senior
Standing Counsel.
AND
+ CUSAA 328/2018
ASHOK SHARMA ..... Appellant
Through: Mr Priyadarshi Manish, Mrs
Anjali Jha Manish, Ms Divya
Rastogi and Mr Anmol Arya,
Advocates.
versus
THE COMMISSIONER OF CUSTOMS
(ACC IMPORT) NEW CUSTOMS HOUSE,
NEW DELHI ..... Respondent
Through: Ms Suhani Mathur, proxy counsel
for Mr Harpreet Singh, Senior
Standing Counsel.
CORAM:
HON'BLE MR. JUSTICE VIBHU BAKHRU
HON'BLE MR. JUSTICE AMIT MAHAJAN
ORDER
% 25.05.2023
1. A request for adjournment is made on behalf of Mr Harpreet Singh, learned counsel who appears for the respondent. It is stated that This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 25/09/2023 at 05:31:24 he had to leave the Court on account of an emergency.
2. List on 28.07.2023.
VIBHU BAKHRU, J AMIT MAHAJAN, J MAY 25, 2023 RK This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 25/09/2023 at 05:31:24