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Delhi High Court - Orders

Hlpl Global Logistics Pvt. Ltd vs The Commissioner Of Customs (Acc ... on 25 May, 2023

Author: Vibhu Bakhru

Bench: Vibhu Bakhru

                             $~20 & 21
                             *         IN THE HIGH COURT OF DELHI AT NEW DELHI
                             +         CUSAA 327/2018
                                       HLPL GLOBAL LOGISTICS PVT. LTD. ..... Appellant
                                                                            Through:                 Mr Priyadarshi Manish, Mrs
                                                                                                     Anjali Jha Manish, Ms Divya
                                                                                                     Rastogi and Mr Anmol Arya,
                                                                                                     Advocates.
                                                     versus
                                       THE COMMISSIONER OF CUSTOMS
                                       (ACC IMPORT) NEW CUSTOMS HOUSE,
                                       NEW DELHI                         ..... Respondent
                                                     Through: Ms Suhani Mathur, proxy counsel
                                                              for Mr Harpreet Singh, Senior
                                                              Standing Counsel.

                                                                                            AND

                             +         CUSAA 328/2018
                                       ASHOK SHARMA                                                             ..... Appellant
                                                      Through:                                       Mr Priyadarshi Manish, Mrs
                                                                                                     Anjali Jha Manish, Ms Divya
                                                                                                     Rastogi and Mr Anmol Arya,
                                                                                                     Advocates.
                                                     versus
                                       THE COMMISSIONER OF CUSTOMS
                                       (ACC IMPORT) NEW CUSTOMS HOUSE,
                                       NEW DELHI                           ..... Respondent
                                                     Through: Ms Suhani Mathur, proxy counsel
                                                                for Mr Harpreet Singh, Senior
                                                                Standing Counsel.
                                       CORAM:
                                       HON'BLE MR. JUSTICE VIBHU BAKHRU
                                       HON'BLE MR. JUSTICE AMIT MAHAJAN
                                                     ORDER

% 25.05.2023

1. A request for adjournment is made on behalf of Mr Harpreet Singh, learned counsel who appears for the respondent. It is stated that This is a digitally signed order.

The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 25/09/2023 at 05:31:24 he had to leave the Court on account of an emergency.

2. List on 28.07.2023.

VIBHU BAKHRU, J AMIT MAHAJAN, J MAY 25, 2023 RK This is a digitally signed order.

The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 25/09/2023 at 05:31:24