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[Cites 0, Cited by 0] [Section 13A(7)] [Section 13A] [Entire Act]

State of Odisha - Subsection

Section 13A(7)(a) in The Orissa Land Reforms (General) Rules, 1965

(a)The Revenue Officer shall pay the amount under deposit to the person or persons entitled to the same if her or they appear before them either in person or through authorised representative within the aforesaid date.