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[Cites 0, Cited by 0] [Section 4(4)] [Section 4] [Entire Act]

State of Tamilnadu - Subsection

Section 4(4)(v) in Tamil Nadu Co-Operative Handloom Weavers family pension scheme, 1991

(v)At the time of making first nomination, the member may nominate 2 (two) persons independently in the column provided for in the nomination form. The second person nominated as above shall have the right to get the family pension for the remaining period, in the event of death of the first nominee or first set of nominees, before the expiry of the period of family pension.