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State of Uttar Pradesh - Section

Section 11 in The U.P. Tendu Patta (Vyapar Viniyaman) Adhiniyam, 1972

11. Delegation of powers.

- The State Government may, by general or special order, delegate any of its powers or functions under this Act or the rule made thereunder to any officer not below the rank of an Assistant Conservator of Forests, who shall exercise or perform the same subject to such conditions or restrictions, if any, as the State Government may specify in the order.