Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 337] [Entire Act] State of Goa - Subsection Section 337(9) in Goa Prisons Rules, 2006 (9)The Superintendent shall see that such communications as are to be forwarded through the Government are forwarded with the least possible delay.
