Supreme Court - Daily Orders
Krishna Nand Sardana vs Speaker, Legislative Assembly, Goa on 19 September, 2022
Bench: Hemant Gupta, Sudhanshu Dhulia
ITEM NO.2 COURT NO.7 SECTION X
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Writ Petition(s)(Civil) No(s).182/2022
KRISHNA NAND SARDANA & ANR. Petitioner(s)
VERSUS
SPEAKER, LEGISLATIVE ASSEMBLY, GOA & ORS. Respondent(s)
(FOR ADMISSION and IA No.75834/2022-EARLY HEARING APPLICATION and
IA No.38423/2022-EXEMPTION FROM FILING O.T. and IA No.76152/2022-
APPLICATION FOR PERMISSION)
Date : 19-09-2022 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE HEMANT GUPTA
HON'BLE MR. JUSTICE SUDHANSHU DHULIA
For Petitioner(s) Mr. Himanshu Shekhar, AOR
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Learned counsel for the petitioners wishes to withdraw the writ petition with liberty to avail such other alternative remedy as may be available to him in law. Prayer is allowed.
The writ petition is dismissed as withdrawn with the aforesaid liberty.
(ARJUN BISHT) (RENU BALA GAMBHIR)
COURT MASTER (SH) COURT MASTER (NSH)
Signature Not Verified
Digitally signed by
ARJUN BISHT
Date: 2022.09.19
16:27:01 IST
Reason: