Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Kerala - Section Section 44 in Kerala Survey and Boundaries Rules, 1964 44. Fee for pointing out surveyed boundaries. - For pointing out boundaries, fee shall be levied at the rate specified in rule 94.
