Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of West Bengal - Section Section 37A in The Bidhan Chandra Krishi (Viswavidyalaya) Act, 1974. 37A. [* * * * * *] [At first section 37A inserted by W. B. Act 4 of 1977. then finally this sections omitted by W. B. Act 31 of 1981.]
