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[Cites 0, Cited by 0] [Section 83(3)] [Section 83] [Entire Act]

State of Punjab - Subsection

Section 83(3)(a) in Punjab Juvenile Justice (Care and Protection of Children) Rules, 2014

(a)the Selection Committee, at the time of recommending names for appointment as member of the Board or Committee, as the case may be, shall also prepare a panel of names for each Board or Committee to fill the vacancies, which may arise during the tenure of the Board or Committee;