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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Maharashtra - Subsection

Section 2(18) in Dr. Babasaheb Ambedkar Technological University Act, 2014

(18)"existing University" means the Dr. Babasaheb Ambedkar Technological University, constituted under the Dr. Babasaheb Ambedkar Technological University Act, 1989 (Mah XXII of 1989);