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[Cites 0, Cited by 0] [Section 7] [Entire Act]

State of Odisha - Subsection

Section 7(1) in The Orissa (State) Council for Child Welfare Rules, 1996

(1)The State Council shall have the following authorities, namely
(a)General Council;
(b)Executive Council;
(c)District Council; and
(d)Such other authorities as may be constituted, from time to time, by the Executive Council.