Delhi High Court - Orders
Manash Lifestyle Private Limited vs Ocp Tech Industries Private Limited & ... on 4 October, 2023
$~20
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ CS(COMM) 493/2023
MANASH LIFESTYLE PRIVATE LIMITED ..... Plaintiff
Through: Mr. Nageshwar Kumhar and Mr.
Akhil G. Krishnan, Advs.
versus
OCP TECH INDUSTRIES PRIVATE LIMITED & ORS.
..... Defendant
Through: Mr. Raghav Goyal and Ms. Arushi
Mann, Advs. for D-4.
Ms. R. Ramya, Adv. for D-5
(through VC)
CORAM:
JOINT REGISTRAR (JUDICIAL) DR. AJAY GULATI (DHJS)
ORDER
% 04.10.2023 Regular steno is on leave. No substitute steno has been provided.
Re-notify for the purpose already fixed on 05.12.2023.
SH. AJAY GULATI - I (DHJS), JOINT REGISTRAR (JUDICIAL) OCTOBER 4, 2023/KV This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 11/10/2023 at 23:20:52