Karnataka High Court
Mr. Oommen Chacko vs Mrs Bini Chacko on 21 April, 2011
Author: S.N.Satyanarayana
Bench: S.N.Satyanarayana
2 es Kad z2 Sst age IN THE BIGH COL BEFORE .. Petitioner Resid gat No. 423, ... ih Croga, 10th rs Vive lrwear =
af 2 a < Z ¥ ¢ Z Bee 2 z 3 a £ DATED THIS THE 2197 DAY OF APRIL@C11 HW COURT OF KARNATAKA HIGH COURT OF KARNATAKA HIGH COURT WEA MIG i, 7 BLARIN AT OF MSH CO r H nterest eat heryil Sunriy Vila, fs Othere East, ° | Vite Civil praying, for the y Cotrl. may be lease OQ. &. No. a5 depotel, on the é se for adjudication of the lice anid equity. et esl = < f 2 % < ra z 3 2 ) a 2 ihe CP coming on for C aé the following: 7
esion to withdraw the petition. The eed.
tne petitiors 1s coer ae withdraw.