Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 3] [Section 17] [Entire Act] State of Goa - Subsection Section 17(1) in The Goa University Act, 1984 (1)The constitution of the [Court] [Substituted by the Amendment Act 15 of 1988.] and the term of office of its members shall be prescribed by the Statutes.
