Section 1103 in Rules under the United Provinces Excise Act, 1910
1103. Supply of quarters and office furniture.
- The vintner shall provide-(a)the constable posted at the vintnery under Rule 8, rent-free quarters in the vintnery; and(b)the officer-in-charge of the vintnery, necessary accommodation in the vintnery to be used as office by him and suitable office furniture.
