Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 70] [Entire Act] State of Odisha - Subsection Section 70(2) in The Orissa Co-operative Societies Rules, 1965 (2)Notice under Sub-rule (1) shall be accompanied by copy of the relevant portion of the audit report, enquiry report of liquidator's report, as the case may be.
