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[Cites 0, Cited by 0] [Section 34] [Entire Act]

State of Rajasthan - Subsection

Section 34(o) in Rajasthan Agricultural University Act, 1962

(o)the conditions under which students shall be admitted to the degrees, diplomas or other courses and the manner in which the examinations are to be held and eligibility for the award of degrees and diplomas,