Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 42] [Entire Act] UT Ladakh - Subsection Section 42(1) in Ladakh Autonomous Hill Development Councils Act, 1997 (1)Save as otherwise provided in this Act, all land within the district, on the constitution of the first Council, shall stand transferred to such Council.
